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Bombay High Court

M/S. Polybond India Ltd vs State Of Maharashtra And Ors on 26 October, 2021

Bench: Prasanna B. Varale, Madhav J. Jamdar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7168 OF 2021

 M/s. Polybond India Ltd                       ....PETITIONER
            V/S
 State Of Maharashtra And Ors                ....RESPONDENT

WITH INTERIM APPLICATION NO. 626 OF 2021 In Writ Petition STAMP NO. 96358 OF 2020 Polybond India Labour Union Through Its ....PETITIONER President Vilas Harishchandra Thombre V/S The District Collector, Pune District And Others ....RESPONDENT WITH INTERIM APPLICATION NO. 628 OF 2021 In Writ Petition 190 OF 2021 Plastic Omnium Employees Union Chakan ....PETITIONER Through Its President Mr. Arjun Ramchandra Sudrik V/S The District Collector, Pune District And Others ....RESPONDENT WITH INTERIM APPLICATION NO. 627 OF 2021 In Writ Petition STAMP NO. 92164 OF 2020 Page 1/2 ::: Uploaded on - 26/10/2021 ::: Downloaded on - 27/10/2021 07:19:21 ::: Rashtriya Shramik Aghadi Through Its President....PETITIONER Yashwant Bhosale V/S The District Collector Pune District ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE PRASANNA B. VARALE & HON'BLE SHRI JUSTICE MADHAV J. JAMDAR, JJ DATE : 26th October, 2021 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 06/12/2021 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 26/10/2021 ::: Downloaded on - 27/10/2021 07:19:21 :::