Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Nagaland - Subsection Section 92(ii) in Nagaland Municipal Act, 2001 (ii)Required for payment referred to, or specified, in section 87 or section 88 as the case may be.
