Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(e) in The Dr. Babasaheb Ambedkar Technological University Act, 1989 (e)to teach and examine students in such manner and confer such degrees, diplomas, certificates and other academic distinctions, as the University may deem fit;
