Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Tamilnadu - Subsection Section 51(vii) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961 (vii)any land used exclusively for grazing and assessed to land revenue at Rs. 1.25 and below per acre:
