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Madhya Pradesh High Court

Vijay Singh vs The Union Of India & Ors. on 12 September, 2022

Author: Maninder S Bhatti

Bench: Maninder S Bhatti

                                                            1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                     WP No. 6483 of 2001
                                              (VIJAY SINGH Vs THE UNION OF INDIA & ORS.)

                          Dated : 12-09-2022
                                As prayed by Smt. Kanak Gaharwar, learned counsel for the

                          respondents, list next week

(MANINDER S BHATTI) JUDGE PG Signature Not Verified Signed by: PARMESHWAR GOPE Signing time: 9/13/2022 1:34:52 PM