Madhya Pradesh High Court
Vijay Singh vs The Union Of India & Ors. on 12 September, 2022
Author: Maninder S Bhatti
Bench: Maninder S Bhatti
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 6483 of 2001
(VIJAY SINGH Vs THE UNION OF INDIA & ORS.)
Dated : 12-09-2022
As prayed by Smt. Kanak Gaharwar, learned counsel for the
respondents, list next week
(MANINDER S BHATTI) JUDGE PG Signature Not Verified Signed by: PARMESHWAR GOPE Signing time: 9/13/2022 1:34:52 PM