Bombay High Court
Shri.Sachin Dilipkumar Nahar And Ors vs Shri.Shantilal Nemichand Nahar And Ors on 26 November, 2018
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
ARBITRATION APPEAL NO.24 OF 2018
WITH
C.A.R. NO.25 OF 2018
Office Notes, Office Memoranda of Coram,
appearance, Court's orders or directions Court's or Judge's orders
and Registrar's orders
None Present.
CORAM : V.R. KACHARE
REGISTRAR (JUDL - II)
Date : 26th November, 2018
5 weeks time is granted to take steps
against unserved Respondent Nos.2, 5 and
18 to 26 as a last chance. Await Service for 5 weeks for Respondent Nos.3, 4, 5, 31, 32, 41, 42, 47 and 50.
sd/-
Registrar (Judl.-II) dsm - R(J-II) - 26.11.2018 ::: Uploaded on - 04/12/2018 ::: Downloaded on - 30/12/2018 08:45:14 :::