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Bombay High Court

Shri.Sachin Dilipkumar Nahar And Ors vs Shri.Shantilal Nemichand Nahar And Ors on 26 November, 2018

                              FARAD CONTINUATION SHEET NO.

                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION


                             ARBITRATION APPEAL NO.24 OF 2018
                                           WITH
                                   C.A.R. NO.25 OF 2018

 Office Notes, Office Memoranda of Coram,
  appearance, Court's orders or directions Court's or Judge's orders
           and Registrar's orders
None Present.

          CORAM : V.R. KACHARE
                  REGISTRAR (JUDL - II)

              Date : 26th November, 2018

    5 weeks time is granted to take steps
against unserved Respondent Nos.2, 5 and

18 to 26 as a last chance. Await Service for 5 weeks for Respondent Nos.3, 4, 5, 31, 32, 41, 42, 47 and 50.

sd/-

Registrar (Judl.-II) dsm - R(J-II) - 26.11.2018 ::: Uploaded on - 04/12/2018 ::: Downloaded on - 30/12/2018 08:45:14 :::