Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Jharkhand - Subsection Section 19(4) in Jharkhand Minor Mineral (Auction) Rules, 2017 (4)The performance security may be invoked as per provisions of,-(i)the Mine Development and Production Agreement and(ii)the Mining Lease Deed.
