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[Cites 0, Cited by 0] [Section 140] [Entire Act]

Union of India - Subsection

Section 140(1) in The Navy (Pay And Allowances) Regulations, 1966

(1)Cariot Crew whilst borne against the chariot strength shall be entitled to chariot pay equivalent to the submarine pay admissible to Submariners subject to the conditions laid down in note.