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State of Rajasthan - Section

Section 15A in The Rajasthan Excise Rules, 1956

15A. [ [Deleted by Rajasthan Notification No. G.S.R. 1, dated 1.4.2013 (w.e.f. 31.1.1957).]

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15A. [ Bank Guarantee by manufacturers of country liquor. [Added by Notification No. G.S.R. 164, dated 9.1.2012 (w.e.f. 31.1.1957).]- The manufacturers of country liquor except Rajasthan Ganganagar Sugar Mills Ltd. shall produce a bank guarantee in favour of District Excise Officer of the District concerned equal to the amount of duty leviable on a average supply of country liquor during fifteen days i addition to the bond executed for under bond transport of country liquor.]