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Securities And Exchange Board Of India - Section

Section 89 in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

89. Definitions.

- The expressions "Asset Management Company", "Net Asset Value" , "Scheme" , "Unit" and "Unit Holder" shall have the same meaning as assigned to them under Securities and Exchange Board of India (Mutual Funds) Regulations, 1996;