Madhya Pradesh High Court
Raverant Jogi K. Mathew vs Charki Mother Late Kani on 12 June, 2017
CR-271-2017 (RA VERANT JOGI K. MA THEW Vs CHARKI MOTHER LA TE KANI) 12-06-20
17 Shri Ashok Kumar J ain, learned counsel for the petitioner. As prayed by the learned counsel appearing for the petitioner, list the matter on Monday i.e. 19.06.2017. (ASHOK KUMAR J OSHI) JUDGE sh