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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(3) in The Pharmacy Act, 1948

(3)The Register shall include the following particulars, namely:-
(a)the full name and residential address of the registered person;
(b)the date of his first admission to the register;
(c)his qualifications for registration;
(d)his professional address, and if he is employed by any person, the name of such person;
(e)such further particulars as may be prescribed.