Delhi High Court - Orders
Kashish Agarwal & Ors vs Dental Council Of India & Ors on 8 December, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~16 to 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2114/2019 & CM APPL. 9893/2019, 10215/2019
KASHISH AGARWAL & ORS .....Petitioners
Through: Mr. Siddharth R. Gupta, Mr. Mrigank
Prabhakar, Mr. Aman Agarwal, Mr. Uddaish
Palya, Mr. Surbhi Saxena and Ms. Astha Singh,
Advocates.
versus
DENTAL COUNCIL OF INDIA & ORS .....Respondents
Through: Mr. T. Singhdev, Mr. Tanishq
Srivastava, Mr. Bhanu Gulati, Ms. Yamini Singh
and Mr. Sourabh Kumar, Advocates for R-1/DCI.
17
+ W.P.(C) 2115/2019 & CM APPL. 9895/2019, 10216/2019
NAGMA PARVEEN AND ORS. .....Petitioner
Through: Mr. Siddharth R Gupta, Mr. Mrigank
Prabhakar, Mr. Aman Agarwal, Mr. Uddaish
Palya, Mr. Surbhi Saxena and Ms. Astha Singh,
Advocates.
versus
DENTAL COUNCIL OF INDIA AND ORS. .....Respondents
Through: Mr. T. Singhdev, Mr. Tanishq
Srivastava, Mr. Bhanu Gulati, Ms. Yamini Singh
and Mr. Sourabh Kumar, Advocates for R-1/DCI.
18
+ W.P.(C) 2574/2019 & CM APPL. 11983/2019
SOHELSHAH AKHILSHAH PATHAN AND ANR. .....Petitioner
Through: Mr. Siddharth R Gupta, Mr. Mrigank
Prabhakar, Mr. Aman Agarwal, Mr. Uddaish
Palya, Mr. Surbhi Saxena and Ms. Astha Singh,
Advocates.
versus
DENTAL COUNCIL OF INDIA AND ORS .....Respondents
W.P.(C) 2114/2019 & connected matters Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/12/2025 at 20:40:28
Through: Mr. T. Singhdev, Mr. Tanishq
Srivastava, Mr. Bhanu Gulati, Ms. Yamini Singh
and Mr. Sourabh Kumar, Advocates for R-1/DCI.
19
+ W.P.(C) 3923/2019
MUKKA NILESH .....Petitioner
Through: Mr. Siddharth R Gupta, Mr. Mrigank
Prabhakar, Mr. Aman Agarwal, Mr. Uddaish
Palya, Mr. Surbhi Saxena and Ms. Astha Singh,
Advocates.
versus
DENTAL COUNCIL OF INDIA AND ORS. .....Respondents
Through: Mr. T. Singhdev, Mr. Tanishq
Srivastava, Mr. Bhanu Gulati, Ms. Yamini Singh
and Mr. Sourabh Kumar, Advocates for R-1/DCI.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 08.12.2025
1. Rule.
2. List in due course.
3. Interim orders are made absolute.
JYOTI SINGH, J DECEMBER 8, 2025/AK W.P.(C) 2114/2019 & connected matters Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/12/2025 at 20:40:28