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State of Rajasthan - Section

Section 370 in The General Rules (Civil), 1986

370. Return Press for periodical returns.

- A separate press, divided into as many compartments of varying sizes as there are periodical returns, shall be reserved for such returns, and over each compartment the description of the return to which it is appropriated shall be noted. This press shall be known as the "Return Press".Correspondence relating to periodical return shall, like correspondence connected with circulars, be kept in separate files, and when closed, shall be placed in the correspondence press, a note bearing reference to the correspondence being recorded in the particular return.