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Union of India - Section

Section 2023 in The Major Port of Tuticorin (Harbour Craft) Rules, 1976

2023.

G.S.R. 196, dated 24th January, 1977 - Whereas draft of the Major Port of Tuticorin (Harbor Craft) Rules 1976, was published as required by sub-section (2) of section 6 of the Indian Ports Act, 1908 (15 of 1908) at pages 1748 to 1753 of the Gazette of India, Part II, Section3, Sub-section (i), dated the 26th June, 1976, under the notification of the Government of India in the Ministry of Shipping and Transport (Transport Wing) No. GSR 917, dated the 15th May, 1976, inviting objections and suggestions from all persons likely to be affected there by till the expiry of a period of sixty days from the date of publication of that notification in the Official Gazette;And whereas the said Gazette was made available to the public on the 6th July, 1976;And whereas no objections or suggestions have been received from the public.Now, therefore, in exercise of the powers conferred by sub-section (1) of the section 6 of the said Act, the Central Government hereby makes the following rules, namely:-