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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Goa - Subsection

Section 84(2) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(2)A Joint Town Planning Authority shall consist of such number of representatives of each of the several Planning and Development Authorities concerned as may be prescribed and elected in the prescribed manner and of persons nominated by the Government in such manner as may be prescribed.