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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in The Protection Of Plant Varieties And Farmers' Rights (Criteria For Distinctiveness, Uniformity And Stability For Registration) Regulations, 2009

(3)The farmers' variety along with example variety and any other similar variety shall be evaluated in the paired row test.