Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] State of Madhya Pradesh - Section Section 34 in The M.P. Vat Act, 2002 34. [ [Omitted by M.P. Act No. 12 of 2006.] Omitted.] [Inserted by M.P. Act No. 26 of 2007.]
