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State of Punjab - Section

Section 5 in Punjab Food Security Rules, 2016

5.

All the Assistant Food & Supply Officer or the Food & Supplies Officer, as the case may be, in the block, the District Food & Supplies officer in the district and the officer in charge of the Food Distribution branch at head office of the department not below the rank of Joint Director shall function as Nodal officer for Internal Grievance Redressal Mechanism.