Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 3, Cited by 0]

Karnataka High Court

Sri Chandrashekar vs Smt Radhamma on 9 March, 2018

Author: B M Shyam Prasad

Bench: B.M.Shyam Prasad

     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 09TH DAY OF MARCH 2018

                        BEFORE

       THE HON'BLE MR. JUSTICE B.M.SHYAM PRASAD

            W.P.NOs.120-128/2018 (GM-CPC)

BETWEEN

1.    SRI CHANDRASHEKAR
      SON OF LATE SEETHARAMAIAH
      AGED ABOUT 60 YEARS,

2.    SMT.BHAGAWATHAMMA,
      WIFE OF SRI KRISHNAPPA,
      DAUGHTER OF LATE SEETHARAMAIAH,
      AGED ABOUT 58 YEARS,

3.    SRI RAMANJINI,
      SON OF LATE SEETHARAMAIAH,
      AGED ABOUT 53 YEARS,

4.    SRI MUKUNDA,
      S/O LATE SEETHARAMAIAH,
      AGED ABOUT 51 YEARS,

5.    SRI RAVI KUMAR,
      S/O LATE SOMASUNDAR,
      AND LATE JANAKAMMA,
      AGED ABOUT 40 YEARS,

6.    SRI RENUKA PRASAD S
      SON OF LATE SOMASUNDAR
      AND LATE JANAKAMMA
      AGED ABOUT 38 YEARS,
                              2



7.   SMT.ANNAPURNA,
     WIFE OF VENKATARAJU,
     AND LATE JANAKAMMA,
     AGED ABOUT 36 YEARS,

8.   SMT.SHOBA,
     WIFE OF SRI GUNDAPPA,
     AGED ABOUT 34 YEARS,

     THE PETITIONERS NO.1 TO 8 ARE
     RESIDING AT NO.27/30,
     GOVINDAPURA,
     ARABIC COLLEGE POST,
     BANGALORE - 560 045.

9.   SMT.KAMALAKSHI,
     WIFE OF SRI BYATARAJU,
     AGED ABOUT 49 YEARS
     NO.35, SUNNADAGUDU,
     7TH CROSS, RAMAKRISHNANAGAR,
     J.P.NAGAR POST,
     BANGALORE - 560 078.             ...PETITIONERS

(BY SRI C SHANKAR REDDY, ADVOCATE)

AND :

1.   SMT.RADHAMMA,
     AGED ABOUT 60 YEARS,
     DAUGHTER OF LATE SMT.PUTTAMMA
     AND GURUSWAMY
     WIFE OF SRI SIDDAPPA,
     RESIDING AT NO.9/1, 2ND STAGE,
     5TH CROSS, CHINNAUYYANAPALYA,
     HULSON GARDEN,
     BANGALORE - 560 030

2.   SMT.SATHYAVATHI,
     AGED ABOUT 55 YEARS,
                           3



     DAUGHTER OF LATE SMT.PUTTAMMA
     AND GURUSWAMY,
     WIFE OF KRISHNA .G
     RESIDING AT NO.2057, 14TH MAIN,
     7TH CROSS, H.A.L.3RD STAGE,
     BANGALORE - 560 008

3.   SMT.THARA
     AGED ABOUT 53 YEARS,
     WIFE OF SRINIVAS,
     DAUGHTER OF LATE
     SMT.PUTTAMMA AND GURUSWAMY,

4.    SMT.SUGUNA,
      AGED ABOUT 51 YEARS,
      WIFE OF SRI VIJAY KUMAR,
      DAUGHTER OF LATE
     SMT.PUTTAMMA AND GURUSWAMY

     THE RESPONDENTS NO.3 AND 4
     ARE RESIDING AT NO.16,
     'SRINIVASA NILAYA',
     13TH MAIN ROAD,
     LAKKASANDRA LAYOUT,
     BANGALORE - 560 030.

5.   SMT.A.B.PANKAJA,
     AGED ABOUT 49 YEARS,
     WIFE OF LATE PRAVEEN KUMAR,
     DAUGHTER OF LATE
     SMT.PUTTAMMA AND GURUSWAMY
     RESIDING NO.414, 13TH MAIN
     LAKKASANDRA LAYOUT,
     BANGALORE - 30.

6.   SMT.SHANTHA,
     AGED ABOUT 54 YEARS,
     WIFE OF LAKSHMINARAYANA,
     DAUGHTER OF LATE A.MUNISHAMAIAH
                           4



     RESIDING AT NO.104,
     PRAVANI RESIDENCY, PUTTENAHALLI
     YELAHANKA POST,
     BANGALORE - 560 064.

7.   SMT PRAMILA
     AGED ABOUT 49 YEARS
     W/O PURUSHOTHAMA
     D/O LATE A MUNISHAMAIAH
     R/A NO.2/3, 13TH MAIN ROAD
     3RD STAGE, MANJUNATHA NAGAR
     RAJAJINAGAR
     BANGALORE-560010

8.   SRI ASHOKA
     AGED ABOUT 52 YEARS
     S/O LATE A MUNISWAMAIAH
     R/A NO.5/A, KANAKANAGARA
     R T NAGAR POST
     BANGALORE-560032

9.   SRI MUNIRAMAIAH
     AGED ABOUT 78 YEARS
     S/O LATE ABBAIAHAPPA
     R/A 135/6, 2ND B CROSS
     FREEDOM FIGHTER RAMANNA ROAD
     KALASIPALYA, BANGALORE-560002

10. SMT NARAYANAMMA
    AGED ABOUT 74 YEARS
    W/O LATE MUNISHAMAIAH
    RESIDING NEAR PUTTENAHALLI BUS STOP,
    YELAHANKA POST
    BANGALORE-560064

11. SMT KRISHNAMMA
    AGED ABOUT 69 YEARS
    D/O VENKATAPPA @ ABBAIAHYAPPA
    W/O P MUNIRAMAIAH
                           5



    RESIDING AT NO.484
    2ND STAGE, 15TH CROSS
    INDIRANAGAR, BANGALORE-560038

12. SMT MANGAMMA
    AGED ABOUT 70 YEARS
    D/O VENKATAPPA @ ABBAIAHYAPPA
    W/O DASAPPA
    RESIDING NEAR PUTTENAHALLI BUS STOP
    YELAHANKA POST, BANGALORE-560064

13. SMT THULASAMMA
    AGED ABOUT 69 YEARS
    DAUHTER IN LAW OF LATE GURRAMMA
    W/O LATE C THAMMAIAH
    RESIDING AT GOVINDAPURA
    ARABIC COLLEGE POST
    BANGALORE-560045

14. SMT CHANNAMMA
    AGED ABOUT 58 YEARS
    W/O GURUVAIAH
    RESIDING AT NIDAGELE
    T BEKUPPA POST
    KANAKAPURA TALUK
    RAMANAGARA DISTRICT - 571 511.

15. SMT GOWRAMMA
    AGED ABOUT 59 YEARS
    W/O LATE RAMACHANDRAMURTHY

16. SRI SUNIL
    AGED ABOUT 29 YEARS
    S/O LATE SRI RAMACHANDRAMURTHY
    GRANDSON OF LATE C THAMMAIAH

17. SRI ANIL
    AGED ABOUT27 YEARS
    S/O LATE RAMACHANDRAMURTHY
                           6




18. SRI NIKHIL KUMAR
    AGED ABOUT 25 YEARS
    S/O LATE RAMACHANDRAMURTHY

    THE RESPONDENTS NO.16 TO 18 ARE
    RESIDING AT GOVINDAPURA
    ARABIC COLLEGE POST
    BANGALORE-560045

19. SRI T RAGU @ RAJEEV RAGHURAJ
    AGED ABOUT 52 YEARS
    S/O LATE C THAMMAIAH
    RESIDING AT NO.B.625
    NEW HOUSING COLONY
    IISC QUARTERS
    BANGALORE-12.

20. SMT SUMITHRAMMA
    AGED ABOUT 51 YEARS
    W/O BYTARAYA
    D/O LATE C THAMMAIAH
    RESIDING AT GOVINDAPURA
    ARABIC COLLEGE POST
    BANGALORE-560045

21. SRI T MURALIDHAR
    AGED ABOUT 49 YEARS
    S/O LATE C THAMMAIAH
    RESIDING AT GOVINDAPURA
    ARABIC COLLEGE POST
    BANGALORE-560045

22. SRI T MANJUNATHA
    AGED ABOUT 45 YEARS
    S/O LATE C THAMMAIAH
    R/A NO.260/6, PWD QUARTERS
    YELAHANKA NEW TOWN
    BANGALORE-64
                            7




23. SRI NANJUNDASWAMY
    AGED ABOUT 65 YEARS
    S/O LATE KARIBASAPPA

24. SRI GURUSWAMY
    AGED ABOUT 62 YEARS
    S/O LATE KARIBASAPPA

    THE RESPONDENTS NO.23 AND 24
    ARE RESIDING AT NO.03,
    NEW NO.1879, GOVINDAPURA
    ARABIC COLLEGE POST
    BANGALORE-560045

25. SRI SHIVA
    AGED ABOUT 34 YEARS
    S/O. LATE BASAVARAJU
    RESIDING AT NO.37, HAINES ROAD
    PULAKESHI NAGAR(FRAZER TOWN)
    BANGALORE-560005

26. SMT GANGAMMA
    AGED ABOUT 62 YEARS
    W/O LATE K NAGARAJ
    DAUGHTER IN LAW OF LATE KARIBASAPPA
    R/A NO.20/14 AND 20/15
    MADHAVACHAR STREET
    K R MOHALLA, MYSORE-4

27. VALMARK GROUP
    ABODH-VALMARK
    NAGARWARA JUNCTION
    BANGALORE NORTH
    GOVINDAPURA, ARABIC COLLEGE POST
    BANGALORE-560045

28. SRI B GOVINDARAJU
    AGED ABOUT 50 YEARS
                          8



   S/O P BALAPPA
   RESIDING AT NO.515/1
   T C H COLLEGE ROAD NAGAWARA
   ARABIC COLLEGE POST
   BANGALORE-560045

29. SRI BYRE GOWDA
    AGED ABOUT 57 YEARS
    S/O LATE B RAMAIAH
    RESIDING AT GOVINDAPURA
    ARABIC COLLEGE POST
    BANGALORE-560045

30. SRI M C SRINIVASA
    AGED ABOUT 46 YEARS
    S/O LATE CHANCHA REDDY
    RESIDING AT NO.432
    4TH CROSS, 2ND BLOCK
    H R B R LAYOUT
    KALYAN NAGAR POST
    BANGALORE-560043

31. SRI V NANJAPPA
    AGED ABOUT 82 YEARS
    S/O LATE VENKATAPPA
    R/A NO.11/11/2-2
    NEAR GOVERNMENT MIDDLE SCHOOL
    GOVINDAPURA
    ARABIC COLLEGE POST
    BANGALORE-560045

32. SRI SYED RAHAMATHULLA
    AGED ABOUT 63 YEARS
    S/O LATE SYED BASHEER
    GOVINDAPURA MAIN ROAD
    NEAR BUS STOP
    ARABIC COLLEGE POST
    BANGALORE-560045
                            9



33. MASTER ZUHZIB TANVEER
    S/O MR MOHAMED HUSSAIN
    BEING MINOR REPRESENTED BY
    HIS NATURAL GUARDIAN AND FATHER
    MOHAMMED HUSSAIN
    CIRCLE INSPECTOR OF POLICE
    POLICE QUARTERS-VASANTHANAGAR
    15TH MAIN ROAD, OPP.STATIONERY MART
    BANGALORE-560052

34. SMT SAJEEDA
    AGED ABOUT 49 YEARS
    W/O SRI SYED QUDDUS
    RESIDING AT NO.49, 4TH BILAL NAGAR
    ARABIC COLLEGE POST
    BANGALORE-560045

35. SRI S KALEEM
    AGED ABOUT 54 YEARS
    S/O SRI SYED ABEDULLA
    RESIDING AT NO.45, BILALA NAGAR
    4TH CROSS, ARABIC COLLEGE POST
    BANGALORE-560045

36. SRI SYED GHOUSE
    AGED ABOUT 49 YEARS
    S/O SRI SYED ASADULLAH
    RESIDING AT NO.1950, IST CROSS
    DR AMBEDKAR COLLEGE MAIN ROAD
    ARABIC COLLEGE POST
    K G HALLI, BANGALORE-560045

37. MRS NASEEMA
    AGED ABOUT 44 YEARS
    D/O SRI SABJAN
    R/A NO.73, MODI ROAD
    D J HALLI, BANGALORE-560045
                           10




38. SMT KHATOON BEE
    AGED ABOUT 60 YEARS
    W/O SYED MASJID
    NO.19, KHATOON MANZIL
    8TH CROSS, 4TH MAIN ROAD
    AGRAHARA DASARAHALLI
    BANGALORE-560079

39. SRI GULAB JAN N
    AGED ABOUT 69 YEARS
    S/O SRI B NANHE JAN SAHIB

40. SMT GULZA BEGUM
    AGED ABOUT 62 YEARS
    W/O SRI GULAB JAN N

    THE RESPONDENTS NO.39 AND 40 ARE
    RESIDING AT NO.161,
    GOVINDAPURA VILLAGE,
    ARABIC COLLEGE POST
    OPP.GOVERNMENT FAIR PRICE
    DEPOT, BANGALORE-560045            ... RESPONDENTS


     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT
THE LOWER COURT, THE HONOURABLE COURT OF THE IV
ADDITIONAL CITY CIVIL COURT, MAYO HALL UNIT, BENGALURU
[CCH-21]   TO   ACCORD    PRIORITY   AND   DISPOSE  OF
O.S.NO.25766/2013 ON MERITS AND ALSO DISPOSE OF IA
NO.IX PENDING THEREIN A LIMITED TIME FRAME.


     THESE WRIT PETITIONS COMING ON FOR PRELIMINARY
HEARING, THIS DAY, THE COURT MADE THE FOLLOWING:
                                11




                          ORDER

The plaintiffs in O.S.No.25766/2013 have filed these writ petitions seeking direction to the trial Court to accord priority and dispose of the suit within a specific time frame since the suit has been pending for adjudication for the last five years and that all the parties to the suit are senior citizens and any protracted proceedings would affect them as they will not be able to see the final out come and make necessary arrangements in so far as their interest in the suit properties.

2. The learned Counsel for the petitioners submits that presently the trial Court ought to consider the application for appointment of the Commissioner filed under Order 26 Rule 9 of the Code of Civil Procedure (for short, 'CPC') on 17.01.2014 and there has been substantial delay in consideration of this application. 12

3. The learned Counsel appearing for the petitioners, after being heard for sometime, submits that the petitioners would make appropriate request with the trial Court for expeditious consideration of the application filed under Order XXVI Rule 9 of CPC so that there could be expeditious disposal of the suit.

4. Recording this statement, the petitions are rejected.

Sd/-

JUDGE Prs*