Section 80ID(2)(ii) in The Income Tax Act, 1961

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Union of India - Subsection

Section 80ID(2)(ii) in The Income Tax Act, 1961

(ii)engaged in the business of building, owning and operating a convention centre, located in the specified area, if such convention centre is constructed at any time during the period beginning on the 1st day of April, 2007 and ending on the 31st day of March, 2010;]

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Union of India - Subsection

Section 80ID(2)(ii) in The Income Tax Act, 1961