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[Cites 0, Cited by 0] [Section 62A(1)] [Section 62A] [Entire Act]

State of Maharashtra - Subsection

Section 62A(1)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)has failed to lodge an account of election expenses within the time and in the manner required by the State Election Commission, and