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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(6) in Madhya Pradesh Social Audit Rules, 2013

(6)The Gram Sabha shall provide a platform to all villagers to seek and obtain further information and responses from all the agencies involved in the implementation. It shall also provide a platform and relevant documents to any person who has any contribution to make and relevant information to present.