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[Cites 0, Cited by 0] [Section 57(4)] [Section 57] [Entire Act]

State of Jharkhand - Subsection

Section 57(4)(c) in Bihar Factories Rules, 1950

(c)Every new and second hand cylinder of thin walls to which repairs which may effect its safety, have been carried out, shall be tested before use to, at least one and a half times its working pressure.