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State of Rajasthan - Section

Section 7A in The Rajasthan Judicial Service Rules, 1955

7A. [ Appointments to the posts of Civil Judges. [7A added vide Notification No. G.S.R. 2 dated 10-2-69, Published in Rajasthan Gazette, Extraordinary Part IV, C, dated 10-2-69.]

- Appointments to the posts of Civil Judges shall be made by the Court by promotion from amongst the officers holding substantively the posts of Munsiffs on the basis of seniority cum-merit.]