Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Andaman and Nicobar Islands - Section

Section 104 in The Andaman and Nicobar Islands Port Rules, 2004

104. Attendance of tugs.

- No petroleum vessel with non dangerous petroleum and no discharged vessel without a gas-free certificate for tanks shall be transported unless it has a tug in attendance.