Section 15 in The Gujarat Affiliated Colleges Services Tribunal Act, 1982
15. Resignation of college employee.
- If a college employee desires to submit his resignation, he shall tender the same in person to the Registrar of the relevant University and a resignation by a college employee shall not be accepted by the manager of a college unless it is so tendered and forwarded to the manager by the Registrar duly endorsed. The acceptance of any resignation tendered in contravention of this Section shall be ineffective.
