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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(2)(b) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(b)Unemployment allowance payable in case the State Government cannot provide wage employment within 15 days of application; and