Bombay High Court
Rashi Amit Mehra And Anr vs Puneet Prakash Mehra And 7 Ors on 9 August, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-20
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 4267 OF 2022
In
SUITS 1272 OF 2019
Rashi Amit Mehra And Anr ....PETITIONER
V/S
Puneet Prakash Mehra And 7 Ors. ....RESPONDENT
WITH CONTEMPT PETITION NO. 14 OF 2021 In NOTICE OF MOTION (SUITS) 2407 OF 2019 Puneet Prakash Mehra And Anr ....PETITIONER V/S Rashi Amit Mehra And 7 Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 1083 OF 2023 In SUITS 1272 OF 2019 Puneet Prakash Mehra ....PETITIONER V/S Rashi Amit Mehra And Anr ....RESPONDENT WITH NOTICE OF MOTION (SUITS) NO. 2407 OF 2019 In SUITS 1272 OF 2019 Page 1/2 ::: Uploaded on - 09/08/2023 ::: Downloaded on - 10/08/2023 09:30:17 ::: Rashi Amit Mehra And Anr ....PETITIONER V/S Puneet Prakash Mehra And 7 Ors. ....RESPONDENT WITH INTERIM APPLICATION NO. 2715 OF 2021 In SUITS 1272 OF 2019 Puneet Prakash Mehra And Anr. ....PETITIONER V/S Rashi Amit Mehra And 7 Ors. ....RESPONDENT Mr. Shekhar Jagtap a/w. Ms.Sairuchita Chowdhary Original Plaintiff / Applicant. Mr. Gaurav Sharma a/w. Ms. Rajnni Kuttyy and Mr. Kavin Mody i/b. Avyuktaa Legal for Defendent Nos. 1,2 and 8.
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 9th August, 2023 P.C. :
S. O. to 29/08/2023 ( at 02.30 pm).
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