Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 190] [Entire Act] State of Rajasthan - Subsection Section 190(5) in Rajasthan District Board Account Rules (5)All monthly transactions shall be entered in the Cash Book as they occur and attested by the Secretary in token of check.
