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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(1)(g) in Chhattisgarh State Legal Services Authority Regulations, 2003

(g)in the event of the application for legal service or the matter in question is found to be an abuse of the process of law or of legal service :