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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(b) in The Breeding of And Experiments On Animals (Control And Supervision) Rules, 1998

(b)The Committee may, pending the final determination if, it is of the opinion that an establishment or breeder has prima facie failed to comply with the provisions of these rules, suspend the registration of such establishment or the breeder.