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State of Uttar Pradesh - Section

Section 17 in The Integral University Act, 2004

17. Authorities of the University.

- The following shall be the authorities of the University :
(i)the Court;
(ii)the Executive Council;
(iii)the Academic Council;
(iv)the Finance Committee;
(v)the Faculties;
(vi)the Planning Board; and
(vii)such other authorities as may be declared by the Statutes to be authorities of the University.