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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2)(c) in The Jute Manufactures Development Council Act, 1983

(c)the manner in which, the conditions subject to which and the purposes for which persons may be associated by the Council under sub-section (8) of section 3;