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State of Andhra Pradesh - Section

Section 91 in Reductions and Remissions (Andhra Pradesh)

91.

Surety bonds executed in connection with scheme approved in G.O.Ms. No. 272, Education and Public Health, dated 9th February, 1948, by Non-Muslim refugee students from Pakistan and their sureties. (G.O.Ms. No. 976, Rev., Dated 9th April, 1949).