Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(a) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010 (a)To support members at the time of distress exigencies, so as to continue them in dairying without any dislocation in the supply of milk to society;
