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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Rajasthan - Subsection

Section 84(2)(ii) in Rajasthan Civil Services (Pension) Rules, 1996

(ii)the dues of the Government recoverable from the retiring Government servant already intimated to him under rule 85 and/or shown in tentative L.P.C. are final; and