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[Cites 0, Cited by 0] [Section 1013] [Entire Act]

Bengal Presidency - Subsection

Section 1013(b) in Police Regulations, Bengal , 1943

(b)The ammunition shall be kept in the magazine and shown in a separate part of the register of ammunition. The annual supply shall only be obtained on indent from the Arsenal after return of empty cases (vide regulation 988), in multiples of 12.