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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(3)(a) in The Mahajati Sadan Act, 1949

(a)in accordance with agreements reached between the persons interested and the [State] [Word substituted for the word 'provincial' by the Adaptation of Laws Order, 1950.] Government, or