Section 71(2)(c) in Protection of Plant Varieties and Farmers' Rights Rules, 2003

[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

(c)be supported by-

(i)qualification, technical and financial capabilities of the person making such request with evidence,

(ii)particulars of the holder of the right to the variety,

(iii)written evidence that the person, making such request, has exhausted all measures for voluntary license.

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