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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(2)(f) in The M.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964

(f)
(i)Manner of registration, the period within which such registration shall be made and fee payable therefor under subsection (1) of Section 11;
(ii)Form of declaration, authority to whom, date by which and the manner in which the declaration shall be furnished under sub-section (2) of Section 11;