Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Assam - Subsection Section 10(1) in Assam Temperance Act, 1926 (1)When a poll has been taken, and such poll or the declared result thereof has not been declared void in the terms of this Act, a further poll may be taken as hereinafter provided.
