Section 16(1) in The West Bengal Minorities Commission Act, 1996
(1)The resolution made under notification No. 84-P.M., dated the 14th July, 1994, read with the resolution made under notification No. 178-P.M., dated the 13th September, 1995, by the State Government constituting the West Bengal Minorities Commission (hereinafter referred to as the former Commission) is hereby repealed.
