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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(2)(j) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010

(j)any other terms and conditions subject to which the license shall be granted under clause (g) of sub-section (2) of section 7;