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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(2)(e) in The Punjab State Real Estate (Regulation and Development) Rules, 2017

(e)in case the adjudicating officer is satisfied on the basis of the submissions made that complaint does not require any further inquiry ,he may dismiss the complaint;