Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Punjab - Subsection Section 14(1) in Panjab University Act, 1947 (1)Once in every year on such date as the Chancellor may appoint in this behalf, there shall, if necessary be an election to fill any vacancy among the Ordinary Fellows elected by Registered Graduates.
