Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] Union of India - Subsection Section 2(b) in THE REGIONAL RURAL BANKS ACT, 1976 (b)"Chairman", in relation to a Regional Rural Bank, means the individual appointed or re-appointed under sub- section (1) of section 11 as the Chairman of that bank;
