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Custom, Excise & Service Tax Tribunal

Unknown vs None For The Assessee on 18 August, 2016

        

 
IN THE CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
WEST ZONAL BENCH AT MUMBAI
COURT  NO. II

APPEAL NO.  


C/305/00-MUM
Geno Pharmacerticals Ltd.
CC (GENERAL) MUMBAI



C/319/00-MUM
Phorchank Jain
CC (GENERAL) MUMBAI






C/746/00-MUM
Rajnarayan Jwalaprasad
CC (EXPORT) MUMBAI



C/747/00-MUM
Prakash Agarwal
CC (EXPORT) MUMBAI



C/748/00-MUM
Shailesh Agarwal
CC (EXPORT) MUMBAI



C/749/00-MUM
Brijesh Agarwal
CC (EXPORT) MUMBAI






C/804/00-MUM
Dabhol Pawar Co.
CC, PUNE



C/816/00-MUM
CC, PUNE
Dabhol Power Co.






C/865/00-MUM
Kothari Marbles
CC (EXPORT) MUMBAI



C/1063/00-MUM
M/S. Mausaravar Pearls
CC (IMPORT) MUMBAI



C/27/01-MUM
Ralson Inds Ltd
CC (ACC & EXPORT)  MUMBAI






C/75/01-MUM
M/S Swadeshi Polytex Ltd
CC (ACC & EXPORT)  MUMBAI



C/118/01-MUM
Sarup Tenneries Ltd
CC (GENERAL) MUMBAI



C/119/01-MUM
Sarup Tenneries Ltd
CC (GENERAL) MUMBAI



C/489/01-MUM
Pashupati Traders
Comm Customs (Import) Mumbai



C/558/01-MUM
M/s Radhey Shyam Ratanlal
CC (NHAVA SHEVA-I ), MUMBAI



C/564/01-MUM
M/s Ajay Exports
CC (NHAVA SHEVA-I ), MUMBAI



C/665/01-MUM
K H Shoes Ltd.
Comm. Customs CSI Mumbai



C/665/01-MUM
Comm. Customs CSI Mumbai
K H Shoes Ltd.



C/699/01-MUM
M/S Krishna Enterprises
Comm Custom (Import) Mumbai



C/737/01-MUM
Sakhi9 Beverage
CC (GENERAL) MUMBAI



C/762/01-MUM
M/s. Varun Aluminium Inds. Ltd.
CC (GENERAL) MUMBAI



C/763/01-MUM
M/s. Mettaco Engg. Pvt. Ltd.
CCE AURANGABAD



C/764/01-MUM
MR. Sunil Mettaco Engg. Pvt. Ltd.
CCE AURANGABAD



C/765/01-MUM
Mr. Mukesh Mehta
CCE  AURANGABAD



C/766/01-MUM
M/s, Gaurang G. Desaii
CCE AURANGABAD



C/767/01-MUM
M/s. Sweetlines Investment & Finance Pvt. Ltd.
CCE AURANGABAD



C/972/01-MUM
Hiren Aluminium Ltd.
CC (NHAVA SHEVA-I ), MUMBAI






C/1044/01-MUM
The Secretary M.P. Council Of Sports
CC (GENERAL) MUMBAI



C/1045/01-MUM
Gopalkrishnan Nair
CC (GENERAL) MUMBAI



C/1095/01-MUM
CC (GENERAL) MUMBAI
Select Impex Ltd.






C/1167/01-MUM
Kamlesh Y Vyas
CC (C.S.I. AIRPORT) MUMBAI



C/1200/01-MUM
Mahesh Export & Import P. Ltd.
Comm. of Customs Export Mumbai



C/1217/01-MUM
M/s. N. M. Nagpal (P) Ltd.
CCE AURANGABAD



C/1218/01-MUM
M/s. N. M. Nagpal (P) Ltd.
CCE AURANGABAD



C/1242/01-MUM
Alapatt Super Shoppe
CC (GENERAL) MUMBAI



C/1250/01-MUM
Comm. of Customs Import Mumbai
Dreamland Products P. Ltd.






C/79/02-MUM
CC ( I ) - (AIRPORT), MUMBAI
Bharat Chudasama



C/80/02-MUM
CC ( I ) - (AIRPORT), MUMBAI
Bhupendra Chudasan



C/81/02-MUM
CC ( I ) - (AIRPORT), MUMBAI
Karim Devji Hajiali



C/82/02-MUM
CC ( I ) - (AIRPORT), MUMBAI
Taherbhai



C/202/02-MUM
Boroughs Welcome (I) Ltd.
CC (GENERAL) MUMBAI



C/217/02-MUM
Ketan Construction Ltd.
CC (IMPORT) MUMBAI



C/246/02-MUM
Harisingh Amarsingh Bavad
CC (IMPORT) MUMBAI



C/272/02-MUM
Abdullah Ismail Subhania
CC (GENERAL) MUMBAI



C/273/02-MUM
Abdullah Ismail Subhania
CC (GENERAL) MUMBAI



C/278/02-MUM
Madras Stud & Agnicultures Farm P. Ltd.
CC (GENERAL) MUMBAI



C/279/02-MUM
Southern Paradise Stud & Agriculture Farm P. Ltd.
CC (GENERAL) MUMBAI



C/280/02-MUM
Nirmal Ruia
CC (GENERAL) MUMBAI



C/291/02-MUM
Ratan Singh Devda
CC (PREVENTIVE) MUMBAI



C/318/02-MUM
Pankaj Extrusions Ltd.
CC (NHAVA SHEVA-GENERAL), MUMBAI



C/325/02-MUM
Vishal Exports Overseas Ltd.
CC (GENERAL) MUMBAI



C/645/02-MUM
Vijay Thakkar Prop.
CC (PREVENTIVE) MUMBAI



C/646/02-MUM
Riyazudding Kureshi Prop.
CC (PREVENTIVE) MUMBAI



C/462/02-MUM
Ambassador Industrial Corpn.
CC (PREVENTIVE) MUMBAI



C/463/02-MUM
Indrajeet Singh Pahwa
CC (PREVENTIVE) MUMBAI



C/465/02-MUM
Balwindu Kaur
CC (PREVENTIVE) MUMBAI



C/742/02-MUM
Paresh H Parikh
CC (GENERAL) MUMBAI



C/1446/02-MUM
M/s Goaphive Print & Pablishers
CC (GENERAL) MUMBAI



C/76/03-MUM
Centaur Silk Mills C/o. C.R. Hirani
CC (GENERAL) MUMBAI



C/77/03-MUM
Suresh G. Bhajani C/o. C.R. Hirani
CC (GENERAL) MUMBAI



C/78/03-MUM
Dilip S. Bhojani C/o. C.R. Hirani
CC (GENERAL) MUMBAI



C/406/03-MUM
M/S Avon Waghing Splin P Ltd
CC (GENERAL) MUMBAI



C/513/03-MUM
CC (GENERAL) MUMBAI
M/S Data Processing Forms P Ltd



C/972/03-MUM
CC, PUNE
M/S Stonemana



C/973/03-MUM
CC, PUNE
Stoneman Marble



C/977/03-MUM
M/S Suman Metals
CC (GENERAL) MUMBAI



C/1004/03-MUM
CCE AURANGABAD
I V P Ltd



C/1005/03-MUM
CCE AURANGABAD
Gareware Marine Ind Ltd



C/1007/03-MUM
CC (GENERAL) MUMBAI
Bipin Synthetics P Ltd



C/1042/03-MUM
Swan Silk Pvt Ltd
CCE RAIGAD



C/1049/03-MUM
CC (GENERAL) MUMBAI
Central India Polyester Ltd



C/1057/03-MUM
M/S Eximpo International
CC (GENERAL) MUMBAI



C/1063/03-MUM
The Haryana Woollen & General Mills P Ltd
CCE RAIGAD



C/1073/03-MUM
CC (GENERAL) MUMBAI
Vipin Enterprises



C/1078/03-MUM
Kargwal Corporation
CCE RAIGAD



C/1079/03-MUM
G E Lighting India P Ltd
CCE RAIGAD



C/1080/03-MUM
P J Pipes & Vessels Ltd
CC (GENERAL) MUMBAI



C/1082/03-MUM
J P Tiwari
CCE RAIGAD



C/1083/03-MUM
CCE, THANE II
Savvy Designs



C/302/04-MUM
M/S Rohit Zinc Ltd.
Comm. Customs (Exp) Nhava Sheva






C/468/04-MUM
National Organic Chemicals Inds. Ltd.,
CC (IMPORT) MUMBAI



C/511/04-MUM
The Tata Iron & Steel Co. Ltd.
C C (EXport) Promotrn) Mumbai



C/591/04-MUM
Mr. C. Pinto
Comm Of Export Mumbai



C/592/04-MUM
R  G Awasthi
Comm. Customs (EP) Mumbai



C/593/04-MUM
K N Desai
Comm. Customs (EP) Mumbai



C/594/04-MUM
Apar Industries Ltd.
Comm. Customs (EP) Mumbai



C/675/04-MUM
CC GOA
The Master of Dreger Volvax Hansa



C/676/04-MUM
CC GOA
Master of Dredger PCS Van Hallam



C/658/04-MUM
Me. Suresh Chander Kohli
Comm. of Customs (import) Mumbai



C/659/04-MUM
Suresh Chandra Kohli
Comm. Customs (import) Mumbai

Appearance

None  for the Assessee  
Shri. Ahibaran, Addl.   Commissioner(A.R.) and Shri. M.K. Sarangi, Joint Commissioner(A.R.) for the Respondent

CORAM:

Honble Mr. Ramesh Nair, Member (Judicial) Honble Mr. Raju, Member (Technical) Date of hearing: 18/8/2016 Date of decision 18/8/2016 ORDER NO.
Per : Ramesh Nair When the matters were called out, we find that these matters pertain to year 2001 to 2004. Both sides are directed to ascertain the status of these appeals from their records. Learned A.R. is also directed to seek the status report on these appeals from the field formation on urgent basis by going through their record. Registry is directed to list these matters for mention on 26/9/2016. (Pronounced in court ) Raju Member (Technical) Ramesh Nair Member (Judicial) sk 6