Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act] Union of India - Subsection Section 15(2)(i) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998 (i)hold a certificate of competency as First Mate of a foreign going ship (Chief Mate on ships of 500 gross tonnage or more);