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[Cites 0, Cited by 0] [Section 4A(8)] [Section 4A] [Entire Act]

Union of India - Subsection

Section 4A(8)(b) in The Cable Television Networks (Regulation) Act, 1995

(b)“basic service tier” means a package of free-to-air channels to be offered by a cable operator to a subscriber with an option to subscribe, for a single price to subscribers of the area in which his cable television network is providing service;